LAWS(NCLT)-2017-9-5

ELECTROSTEEL STEEL LTD Vs. IMPERIA STRUCTURES LTD

Decided On September 01, 2017
ELECTROSTEEL STEEL LTD Appellant
V/S
IMPERIA STRUCTURES LTD Respondents

JUDGEMENT

(1.) Learned Counsel for the petitioner is present. Since the matter was heard by Hon'ble President and Mr. R. Varadharajan on 02.08.2017 for clarifications, Let this matter be placed before the appropriate Bench consisting of Hon'ble President and Mr. R, Varadharajan on 8th September 2017.