LAWS(NCLT)-2017-6-40

SANJIV GOYAL Vs. ANTONY PROJECTS PVT LTD

Decided On June 05, 2017
Sanjiv Goyal Appellant
V/S
Antony Projects Pvt Ltd Respondents

JUDGEMENT

(1.) The matter is called. No representation for both the sides. The Registry is directed to issue notice to both the parties.

(2.) Put up on 17.07.2017 at 02.30 P.M.