LAWS(NCLT)-2017-7-314

SIMPLEX INFRASTRUCTURES LTD Vs. AGRANTE INFRA LTD

Decided On July 24, 2017
SIMPLEX INFRASTRUCTURES LTD Appellant
V/S
AGRANTE INFRA LTD Respondents

JUDGEMENT

(1.) Learned counsel for the respondents submits that he shall be filing his reply during the course of the day. To come up for arguments and disposal on 25th July 2017.