LAWS(NCLT)-2017-8-97

ESHA INC Vs. GITANJALI LIFESTYLE LIMITED

Decided On August 08, 2017
Esha Inc Appellant
V/S
Gitanjali Lifestyle Limited Respondents

JUDGEMENT

(1.) Cp No. 1177/ I&BF/NCLT/MB/MAH/2017

(2.) List this matter for filing Certificate of Bank on 16.8.2017.