PRANAV SHAH Vs. SHALBY LTD

JUDGEMENT

(1.) Learned Advocate Mr. Nandish Chudgar with Learned Advocate Raheel Patel i/b Nanavati Associates present for Operational Creditor/ Original Applicant. Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Gursharansingh Virk present for Original Respondent/ Corporate Debtor.

(2.) Objections filed by Original Respondent in main petition. Objections filed by original Applicant in IA 285/2017. Petitioner has prayed for some time to file rejoinder.

(3.) Petitioner is allowed to file rejoinder by 26.10.2017 after serving a copy in advance to the Respondent. List the matter on 27.10.2017