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LAWS(NCLT)-2017-9-127
AHULWALIA CONSTRUCTION GROUP Vs. OSL HEALTHCARE PVT LTD
Decided On September 27, 2017
AHULWALIA CONSTRUCTION GROUP
Appellant
V/S
OSL HEALTHCARE PVT LTD
Respondents
JUDGEMENT
(1.) On the joint request of the parties, hearing is deferred to 28th September, 2017.
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