PRAMOD BAJRANGLAL KEDIA Vs. ANIL LTD & ORS

JUDGEMENT

(1.) Learned Advocate Ms. Gopi Sisodiya ilb Learned Advocate Mr. Arjun Sheth present for Applicant. Learned Advocate Mr. Shriraj Khambete i/b Nanavati Associates present for Respondent in IA 274/2017.

(2.) Proof of dispatch of notice of date of hearing on Respondents filed.

(3.) Proof of service of notice of date of hearing by mail filed.