(1.) Notice to show cause be issued to the respondent returnable on 06.09.2017 as to why the petition be not admitted. Process dasti as well. List for further consideration on 06.09.2017.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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