RENISH PETROCHEM FZE Vs. ARDOR GLOBAL PVT LTD

JUDGEMENT

(1.) Learned Advocate Mr. Navin Pahwa present for Operational Creditor/ Applicant. Learned Advocate Ms. Gopi Sisodiya i/b Learned Advocate Mr. Arjun Sheth present for Respondent.

(2.) Proof of service of notice on Central Bank of India filed. None appeared for Central Bank of India.

(3.) Heard arguments of both sides.