IN RE Vs. IDEA CELLULAR LTD

JUDGEMENT

(1.) Idea Cellular Limited (hereinafter referred to as the "Transferee Company") is a public company limited by shares.

(2.) Vodafone Mobile Service Limited is an unlisted company. Vodafone Mobile Services Limited (hereinafter referred to as the "Transferor Company 1") is a wholly-owned subsidiary of Vodafone India Limited (hereinafter referred to as the "Transferor Company 2").

(3.) The Transferor Company 2 is an unlisted company. The Transferor Company 2 is a wholly-owned indirect subsidiary of Vodafone Group Pic, a company incorporated under the laws of England.