LAWS(NCLT)-2017-5-430

IN RE Vs. TECHNO INDUSTRIES LIMITED

Decided On May 24, 2017
IN RE Appellant
V/S
TECHNO INDUSTRIES LIMITED Respondents

JUDGEMENT

(1.) M/S. Techno Industries Ltd. which is a Public Limited Company filed this petition under section 14 (1) of the Companies Act, 2013 to change its status from "Public Limited Company" to "Private Limited Company".

(2.) Facts in brief that are germane for disposal of this petition are as follows: -

(3.) Petitioner company is a company within the meaning of clause 71 of section 2 of the Companies Act. Registered office of the company is situated at 5002, Phase IV, GIDC Estate, Vatva, Ahmedabad 382 445.