KHUSHBU VINYL PVT LTD Vs. AARTI INDUSTRIES LTD

JUDGEMENT

(1.) Learned Advocate Mr. Rasesh Parikh i/b Learned Advocate Mr. H M Parikh present for operational creditor/ Applicant. Learned Advocate Mr. Harish Shah present for Respondent. Proof of service filed.

(2.) Learned Advocate Mr. Harmish Shah i/b Learned Advocate Mr. Sandeep Bhatt filed Vakalatnama for Respondent. Respondent counsel requested time to file objections.

(3.) Respondent shall file objection on or before 01.08.2017 after serving copy in advance to the Petitioner. List the matter for objections and for hearing on 01.08.2017.