IDBI BANK LTD Vs. BHATIA COKE WASHERIES LTD

JUDGEMENT

(1.) Learned Advocate Mr. Baiju Bhagat present for Financial Creditor/ Applicant.

(2.) None present for Respondent. Applicant filed proof of dispatch of application. None appeared for Respondent. Applicant requested to list the matter on 23.08.2017 for clarification on jurisdiction aspect. List the matter on 23.08.2017.