PUNJAB NATIONAL BANK Vs. SIDDHI VINAYAK LOGISTICS LTD

JUDGEMENT

(1.) Learned Advocate Mr. Anip Gandhi present for Applicant/ Financial Creditor. Learned Senior Advocate Mr. Rashesh Sanjanwala with Learned Advocate Mr. Dignat Kakkad i/b Yug Law Chambers present for Respondent. Applicant filed certificates issued by the Bankers. Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. Order reserved.