(1.) None present for Operational Creditor/ Applicant. None present for Respondent.
(2.) In view of final hearing took place in CP (IB) 36/2017 which relate to the same Respondent company order is postponed to 20.07.2017.
(3.) List the matter for orders on 20.07.2017.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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