LAWS(NCLT)-2017-12-103

SUNLIGHT PEST CONTROL SERVICE Vs. PUNJ LLODS LIMITED

Decided On December 07, 2017
SUNLIGHT PEST CONTROL SERVICE Appellant
V/S
PUNJ LLODS LIMITED Respondents

JUDGEMENT

(1.) A copy of the reply has been handed over to the Counsel for the petitioner. Rejoinder, if any, be filed within 5 days thereafter with a copy in advance to the Counsel opposite.

(2.) List for arguments on 9th January, 2018.