LAWS(NCLT)-2017-5-99

IN RE Vs. J R ORGANICS LTD

Decided On May 12, 2017
IN RE Appellant
V/S
J R ORGANICS LTD Respondents

JUDGEMENT

(1.) Order dated 12.05.2017 in the matter ofCP NO 12/AID/2017 J.R Oraanics Ltd.

(2.) Parties are represented by their respective counsel.

(3.) Argument in respect of present Insolvency petition from petitioner/Financial creditor are heard.