LAWS(NCLT)-2017-10-138

NIMMAGADDA SURYA PRADEEP HORTICULTURAL FARMS PVT LTD Vs. REGISTRAR OF COMPANIES OF ANDHRA PRADESH & TELANGANA

Decided On October 27, 2017
NIMMAGADDA SURYA PRADEEP HORTICULTURAL FARMS PVT LTD Appellant
V/S
REGISTRAR OF COMPANIES OF ANDHRA PRADESH And TELANGANA Respondents

JUDGEMENT

(1.) The present Company Appeal bearing CA.No.70/252/HDB/2017 is filed by M/s. Nimagadda Surya Pradeep Horticultural Farms Private Limited under section 252 of the Companies Act, 2013, by inter-alia seeking to change the status of the Company to "Active" to enable them to file the annual returns and balance sheets for the outstanding period with ROC.

(2.) Brief facts of the case, as mentioned in the application, are as follows:

(3.) The case listed for admission on various dates viz: