LAWS(NCLT)-2017-12-63

SHIV SHAKTI STORE Vs. PRATHAM HOUSING PVT LTD

Decided On December 05, 2017
SHIV SHAKTI STORE Appellant
V/S
PRATHAM HOUSING PVT LTD Respondents

JUDGEMENT

(1.) Learned Counsel for the petitioner requests for another opportunity to serve the notice on respondent as per order dated 24.11.2017 and file affidavit of service. List the matter on 13th December, 2017.