BANK OF BARODA Vs. VARIA ALUMINIUM PVT LTD

JUDGEMENT

(1.) Learned Advocate Mr. Animesh Bisht with Learned Advocate Mr. Abhishek Mukherjee with Learned Advocate Ms. Naveena Varghese i/b Learned Advocate Mr. Sahil Shah present for Financial Creditor/ Petitioner.

(2.) Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Natasha Sutaria present for Respondent. Objections filed by Respondent.

(3.) Heard arguments of Learned Counsel for Petitioner and Learned Counsel for Respondent. Order reserved.