LAWS(NCLT)-2017-12-196

SYNERGY STEELS LTD Vs. BHARAT HEAVY ELECTRICALS LTD

Decided On December 18, 2017
SYNERGY STEELS LTD Appellant
V/S
BHARAT HEAVY ELECTRICALS LTD Respondents

JUDGEMENT

(1.) Learned counsel for the parties have stated that talks for amicable settlement are in progress and are likely to conclude in the coming week. List for further consideration on 09.01.2018,