(1.) The Learned Representative of the Petitioner is preset$l
(2.) The Representative stated that under the instructions of 8he Petitioner, he is Withdrawing the Petition.
(3.) It is duly noted on the Order Sheet
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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