LAWS(NCLT)-2017-11-206

UNIVERSAL AGENCY Vs. DEEP WATER SERVICES LTD

Decided On November 17, 2017
Universal Agency Appellant
V/S
DEEP WATER SERVICES LTD Respondents

JUDGEMENT

(1.) Ma 512/2017 CP No.1105/ I&BF/NCLT/MB/MAH/2017

(2.) List this matter on 27.11.2017 for appearance of these Directors before this Bench on next date of hearing.