LAWS(NCLT)-2017-12-102

RUDRA MERCANTILE TRADE Vs. NUGEN MACHINERIES LTD

Decided On December 07, 2017
RUDRA MERCANTILE TRADE Appellant
V/S
NUGEN MACHINERIES LTD Respondents

JUDGEMENT

(1.) Learned Advocate Mr. Ishan Shah present for Operational Creditor/Petitioner. Learned Advocate Ms. Vaibhavi Parikh i/b Lexperts present for Respondent.

(2.) Learned lawyer appearing for both sides submitted that the dispute is settled between the parties. Accordingly the petitioner filed an affidavit for withdrawal of the Application.

(3.) Hence the petitioner is allowed to withdraw the petition.