RELIANCE COMMERCIAL FINANCE LTD Vs. ANIL NUTRIENTS LTD

JUDGEMENT

(1.) Learned Advocate Mr. Jaimin Dave i/b Learned Advocate Mr. Chintan Abhichandani present for Financial Creditor/ Applicant.

(2.) None present for Respondent. Copy of application sent to respondent by speed post on 05.07.2017. Proof of dispatch filed. Applicant is directed to issue notice of date of hearing and serve a copy of this order on Respondent and file proof of service.

(3.) List the matter on 10.08.2017 for objections of Respondent and for hearing before admission.