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LAWS(NCLT)-2017-5-69
N KRISHNAN Vs. ARUNA HOTELS LIMITED
Decided On May 30, 2017
N KRISHNAN
Appellant
V/S
ARUNA HOTELS LIMITED
Respondents
JUDGEMENT
(1.) As the time of the court is over, adjourn the matter to 31.5.2017 at 2.30 P.M.
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