SYSO INDUSTRIES LTD Vs. ECOPLAST LTD

JUDGEMENT

(1.) Learned PCS Mr. Dhiren Dave present for Applicant/ Original Respondent. Learned Advocate Mr. Pavan Godiawala i/b Learned Advocate Mr. S D Israni present for Respondent/ Original Applicant/ Operational Creditor.

(2.) Learned PCS Mr. Dhiren Dave filed Memorandum of Appearance for Sysco Industries Ltd (Corporate Debtor) .

(3.) Heard arguments of Original Respondent/ Applicant in IA no. 207/2017. Notice on the application given to Original Applicant by mail. Heard original Applicant Counsel also. CP (IB) no. 44/2017 is reopened.