(1.) Cp No.559/252(3) /NCLT/MB/M AH/2017
(2.) At request of the Petitioner Counsel, the Company Petition is hereby dismissed as withdrawn with liberty to file in accordance with law.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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