(1.) Notice to show cause for 22nd September, 2017 to the respondent be issued as to why this petition under Section 9 of the IBC, 2016 be not admitted. Process dasti as well. List the matter on 22nd September, 2017.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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