MAGAMA FINCROP LIMITED Vs. AMRAPALI INFRASTRUCTURE PVT LTD
Decided On July 25, 2017
MAGAMA FINCROP LIMITED Appellant
V/S
AMRAPALI INFRASTRUCTURE PVT LTD Respondents
JUDGEMENT
(1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the joint request of the parties, the matter is posted for hearing on 9th August, 2017.