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LAWS(NCLT)-2017-6-75
JATIN KAPOOR Vs. TRILOGIC DIGITAL MEDIA LTD
Decided On June 14, 2017
JATIN KAPOOR
Appellant
V/S
TRILOGIC DIGITAL MEDIA LTD
Respondents
JUDGEMENT
(1.) Tcp No,152/I&BF/NCLT/MB/MAH/2017
(2.) List this matter for hearing on 28.6.2017.
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