LAWS(NCLT)-2017-5-248

RKS ADVISORS Vs. RELIANCE DEFENCE & ENGINEERING LTD

Decided On May 26, 2017
Rks Advisors Appellant
V/S
RELIANCE DEFENCE And ENGINEERING LTD Respondents

JUDGEMENT

(1.) Learned Advocate Mr. Navin Pahwa with Learned Advocate Ms. Gargi Vyas present for Operational Creditor/ Petitioner. Learned Senior Advocate Mr. Dhaval Dave with Learned Advocate Mr. Jaimin Dave present for Corporate Debtor/ Respondent.

(2.) Reply filed by Respondents along with documents.

(3.) Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent.