LAWS(NCLT)-2016-7-10

IN RE Vs. MANGALMURTI MATS (P ) LTD

Decided On July 11, 2016
IN RE Appellant
V/S
MANGALMURTI MATS (P ) LTD Respondents

JUDGEMENT

(1.) C.P. Nos. 07/241, 242, 244 & 246/NCLT/MB/MAH/2016

(2.) The petitioner and R2 & 4 consented for disposal of the company petition on the terms as mentioned below: