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LAWS(NCLT)-2016-7-3
RAJNISH CHADHA Vs. CELSIUS HEALTHCARE PVT LTD
Decided On July 05, 2016
RAJNISH CHADHA
Appellant
V/S
CELSIUS HEALTHCARE PVT LTD
Respondents
JUDGEMENT
(1.) The matter is adjourned to 19.08.2016 at 2 p.m.
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