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LAWS(NCLT)-2016-7-24
ENERCON GMBH Vs. WIND WORD INDIA LTD
Decided On July 05, 2016
Enercon Gmbh
Appellant
V/S
WIND WORD INDIA LTD
Respondents
JUDGEMENT
(1.) The matter is adjourned to 08.08.2016 at 2 p.m.
Click here to view full judgment.