(1.) It is submitted and duly admitted by the parties that the second tranche of the bid amount has been deposited with the Bench Officer. The third and the last tranche of the bid is to be deposited on or before 23.08.2016.
(2.) List the matter for reporting on 23.08.2016 at 10.30 a.m.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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