LAWS(APTE)-2014-5-15

POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. MADHYA PRADESH POWER MANAGEMENT COMPANY LTD. AND ORS.

Decided On May 15, 2014
Power Grid Corporation Of India Limited, Gurgaon Appellant
V/S
Madhya Pradesh Power Management Company Ltd. And Ors. Respondents

JUDGEMENT

(1.) THIS petition has been filed seeking approval for determination of Wheeling charges in respect of Asset -1 (Anticipated date of commercial operation 1.4.2011) (a) LILO of 400 kV D/C Bina -Nagda at Shujalpur S/S along with 50 MVAR Line Reactor at Shujalpur & Switchable Scheme for Reactor at Bina & Nagda S/S, and (b) New 400/220 kV S/S at Shujalpur, Asset -2: Combined Asset (Notional DOCO: 1.8.2011) (a) LILO of 400 kV D/C Bina -Nagda at Shujalpur S/S along with 50 MVAR line Reactor at Shujalpur & Switchable Scheme for Reactor at Bina & Nagda S/S & New 400/220 kV S/S at Shujalpur (Anticipated DOCO: 1.4.2011) and (b) 400 kV, 63 MVAR Bus Reactor at Shujalpur along with associated bays of 400 kV (Anticipated DOCO: 1.8.2011) Asset -3: (Anticipated DOCO 1.6.2011) 400/220 kV ICT I at Shujalpur along with associated bays of 400kV & 220kV and Asset -4: Combined Asset (Notional DOCO: 1.8.2011) (a) 400/220 kV ICT I at Shujalpur along with associated bays of 400kV & 220kV (Anticipated DOCO 1.6.2011) and (b) ICT II at Shujalpur along with associated bays of 400kV & 220kV (Anticipated DOCO 1.8.2011) under WRSS IX Transmission scheme in WR, for the Tariff Block 2009 -2014, based on the Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2009, (hereinafter referred to as "the 2009 Tariff Regulations").

(2.) INVESTMENT approval for the "Western Region Strengthening Scheme -IX" was accorded by the petitioner vide their letter no. C/CP/WRSSS -IX dated 25.4.2008 at an estimated cost of Rs. 23089 lakh including IDC of Rs. 1761 lakh (based on 1st Quarter' 2008 price level). The scope of work covered under the project is as follows: -

(3.) DETAILS of the transmission charges claimed by the petitioner are as follows: -