LAWS(APTE)-2013-5-17

IN RE: POWER EXCHANGE INDIA LIMITED Vs. STATE

Decided On May 23, 2013
In Re: Power Exchange India Limited Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) PETITIONER submitted the petition on 18.6.2010 seeking permission on revised pricing for Transmission Congestion Management in Day Ahead Market on Power Exchanges. The summary of the petition is as follows: -

(2.) A second meeting in this matter was held with petitioner on 29.4.2011 and the issues of optimizing transmission congestion, prices in S2 region were discussed. Petitioner mentioned in its letter dated 3.05.2011 that they were in the process of compiling information for the queries asked by the Commission in its letter dated 01.07.2010 and sought more time for submitting clarifications.

(3.) THE petitioner submitted modified proposal on 13.7.2011. The extract of the modified petition is as follows: -