LAWS(APTE)-2013-10-5

GEM SUGAR LTD. Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED, HUBLI ELECTRICITY SUPPLY COMPANY LTD., STATE LOAD DESPATCH CENTRE, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND RELIANCE ENERGY TRADING CO. LTD.

Decided On October 08, 2013
Gem Sugar Ltd. Appellant
V/S
Karnataka Power Transmission Corporation Limited, Hubli Electricity Supply Company Ltd., State Load Despatch Centre, Karnataka Power Transmission Corporation Limited And Reliance Energy Trading Co. Ltd. Respondents

JUDGEMENT

(1.) THE petitioner, Gem Sugar Limited has filed this petition against the denial of open access by Karnataka State Load Despatch Centre which is being operated by Karnataka Power Transmission Corporation Limited, the first respondent. Briefly, the submissions of the petitioner are as under:

(2.) THE petitioner has sought the following reliefs through the present petition:

(3.) THE first respondent in its reply filed under affidavit dated 14.12.2009 has urged the following to justify the denial of open access to the petitioner: