LAWS(DELCDRC)-2009-9-2

PVR LIMITED Vs. EKTA JINDAL

Decided On September 01, 2009
PVR LIMITED Appellant
V/S
Ekta Jindal Respondents

JUDGEMENT

(1.) MR . Vineet Mehta, Counsel present for the appellant.

(2.) THE appeal has come up before us for hearing at the stage of admission.

(3.) HEARD . The facts of the case are as follows: