NARAYANA IIT ACADEMY Vs. JAGBIR SINGH DABAS

JUDGEMENT

(1.) NARAYANA IIT Academy -OP before District Forum has filed this appeal against the order dated 15.1.2010 passed in Complaint Case No.50/2009 by the District Forum III, Janakpuri, New Delhi, directing them to refund to the complainant a sum of Rs. 45,000 out of total tuition fee of Rs. 53,932, within 30 days of receipt of the impugned order.

(2.) THE appeal is accompanied by an application for condonation of delay in filing the appeal.

(3.) BEFORE hearing on admission of the appeal on merits, we have thought it expedient to dispose of the application for delay because, admittedly there is 20 days delay in preferring the present appeal.