LAWS(P&H)-1999-9-26

ARYA PRITHINIDHI SABHA PUNJAB Vs. PUNJAB WAKF BOARD

Decided On September 06, 1999
ARYA PRITHINIDHI SABHA (PUNJAB) Appellant
V/S
PUNJAB WAKF BOARD Respondents

JUDGEMENT

(1.) Heard.

(2.) This is a R.S.A. and has been directed against the order dated 8.10.1998 passed by the Additional District Judge, Sirsa, who affirmed the order dated 25.3.1998 passed by the Civil Judge (Sr. Divn.), Sirsa.

(3.) The brief facts can be described in the following manner:-