LAWS(P&H)-1989-4-115

JIWAN DASS Vs. BHOJA RAM

Decided On April 06, 1989
JIWAN DASS Appellant
V/S
BHOJA RAM Respondents

JUDGEMENT

(1.) This petition is directed against the order of the executing Court dated 16th June, 1988, where by the application filed by the decree-holder Jiwan Dass, was dismissed.