REGENT COMPUTRONICS PVT. LTD.

JOGA SINGH Appellant

V/S

SUKHWINDER SINGH Respondents

Referred Judgements :-

KHAZAN SINGH AND ANOTHER VS. DALIP SINGH AND ANOTHER [REFERRED TO]
MOHAN LAL VS. KARTAR SINGH AND OTHERS [REFERRED TO]
MAGITI SASAMAL VS. PANDAB BISSOI [REFERRED TO]
RAJA DURGA SINGH OF SOLON VS. THOLU [REFERRED TO]

(1.) Plaintiff no.1-appellant is in the regular second appeal against the judgments passed by both the courts below.

(2.) In the considered view of this court, the substantial question of law which arises for determinations is:-

(3.) Some facts are required to be noticed.