(1.) This is an application for exemption from filing certified copies of the Annexure R-5/1 and R-5/2.
(2.) Exemption sought for is granted and the application stands disposed of. CM-10216-CWP-2019
(3.) This is an application for impleading the applicant as respondent No.5.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN