LAWS(P&H)-2019-9-409

SUNITA AND ORS. Vs. VIRENDER KUMAR AND ORS.

Decided On September 04, 2019
Sunita And Ors. Appellant
V/S
Virender Kumar And Ors. Respondents

JUDGEMENT

(1.) CM-17795-CII of 2019 Through this application under Sec. 151 CPC prayer has been made for placing on record salary voucher of deceased Sanjeev Kumar and Haryana Government Policy of November, 2006 and August, 2006 as Annexures A-1 to A-3, respectively.

(2.) Heard.

(3.) For the reasons mentioned in the application, same is allowed, subject to all just exceptions. Documents are taken on record as Annexures A-1 to A-3.