MUKESH KUMAR Vs. STATE OF HARYANA

JUDGEMENT

(1.) By way of this common order, above said all the review applications are being disposed of. CM No. 3337-CWP of 2019 IN RA-CW-100 of 2019, CM No. 4272-CWP of 2019 IN RA-CW-126 of 2019 AND CM No. 4365-CWP of 2019 IN RA-CW-129 of 2019

(2.) There is delay of 39 days in filing RA-CW-100 of 2019, 55 days in filing RA-CW-126 of 2019 and 57 days in filing RA-CW-129 of 2019. Heard.

(3.) By the present review applications, review applicants have sought review of judgment and order dtd. 19/12/2018 passed in CWP No. 33525 of 2018 and another connected case.