(1.) CM-14798-CH-2014
(2.) There is a delay of 67 days in filing of the appeal. An application seeking condonation of delay has been filed. Heard. For the reasons mentioned in the application, such delay stands condoned.
(3.) The application is disposed of accordingly. Main Case
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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