(1.) Crm No.28585 of 2015
(2.) Heard.
(3.) For the reasons stated in the application, the same is allowed and the applicant - Jasbir Singh Johal is ordered to be impleaded as respondent No.3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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