LAWS(P&H)-2019-7-98

JAGDISH LAL Vs. RAM CHANDER

Decided On July 11, 2019
JAGDISH LAL Appellant
V/S
RAM CHANDER Respondents

JUDGEMENT

(1.) Whether Reporters of Local Newspapers may be allowed to see the judgment?

(2.) To be referred to the Reporters or not ?

(3.) Whether the judgment should be reported in the Digest?